LexGOUTAM BHADURI, SANJAY KUMAR JAISWAL
131 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 131 |
Disposal nature
| ALLOWED | 50 |
| DISMISSED | 39 |
| DISPOSED OFF | 23 |
| WITHDRAWN | 10 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 7 |
| PARTLY ALLOWED | 2 |
Recent judgments
- JESU @ JALESHWAR v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-30)
- AJIT KUMAR KUJUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-30)
- DEPUTY COMMISSIONER INCOM TAX (ASSESSMENT) v. SURENDRA KUMAR JAIN (Died) Through Legal Heirs- Smt. Poonam Jain (Wife) — Chhattisgarh High Court (2024-07-17)
- DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) v. SURENDRA KUMAR JAIN (Dead) Through Lrs. — Chhattisgarh High Court (2024-07-17)
- RAJENDRA KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-17)
- DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) v. SURENDRA KUMAR JAIN (Died) Through legal Heir — Chhattisgarh High Court (2024-07-17)
- SEVAKRAM YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-17)
- DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) v. SURENDRA KUMAR JAIN (Died) through Lrs. — Chhattisgarh High Court (2024-07-17)
- DEPUTY COMMISSIONER FO INOCME TAX v. Deleted (SURENDRA KUMAR JAIN) — Chhattisgarh High Court (2024-07-17)
- KHEER MOHAN PAINKRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-17)