GOUTAM BHADURI, SANJAY AGRAWAL

275 recorded High Court judgment(s) · 2017–2024

Courts

Disposal nature

Recent judgments

• State Of Chhattisgarh v. Lalsai Pando — Chhattisgarh High Court (2024-10-15)
• Smt. Basmati Kodaku v. Nanaka @ Ramadhar and Anr. — Chhattisgarh High Court (2024-10-13)
• State Of Chhattisgarh v. Hemlal Sahu — Chhattisgarh High Court (2024-10-03)
• UMESH SHARMA v. SMT. PAYAL SHARMA — Chhattisgarh High Court (2024-10-03)
• The State Of Chhattisgarh v. Vipresh Sarthi — Chhattisgarh High Court (2024-10-02)
• SMT. SAROJ v. VIDESH KUMAR — Chhattisgarh High Court (2024-07-23)
• SMT. SARITA SAHU v. FANESHWAR SAHU — Chhattisgarh High Court (2024-07-23)
• BIRENDRA DAS v. SONI DAS @ SANIYA DAS — Chhattisgarh High Court (2024-07-23)
• SMT. LEELA CHAUDHARY LEGAL HEIR OF LATE SUNDERLAL CHAUDHARY v. PRINCIPAL COMMISSIONER OF INCOME TAX, 1 — Chhattisgarh High Court (2024-07-23)
• HARIGOVIND SINGH v. URMILA SINGH — Chhattisgarh High Court (2024-07-23)