GOUTAM BHADURI, SACHIN SINGH RAJPUT

52 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• ADHIN RAM SINHA v. SMT. KASTURI THAKUR — Chhattisgarh High Court (2024-05-09)
• SMT. SURINDER KOUR v. RAJENDRA SINGH — Chhattisgarh High Court (2024-05-09)
• TAKESHWAR @ SATISH GIRI v. SMT. JAYANTI GOSWAMI — Chhattisgarh High Court (2024-05-09)
• NARSINGH SINHA v. SMT. VINA SINHA — Chhattisgarh High Court (2024-02-22)
• SMT SMITA MISHRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-02-22)
• SHIV BALAK MISHRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-02-22)
• Ku. Kavita v. South Eastern Coalfield Ltd. — Chhattisgarh High Court (2024-01-14)
• RICHA AISHWARYA JOGI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-01-14)
• M/S SHREE JEET TRANSPORT v. UNION OF INDIA — Chhattisgarh High Court (2023-10-17)
• ABHYUDAY TITIKSH SHARMA v. ASHOK KUMAR SHARMA — Chhattisgarh High Court (2023-07-28)