GOUTAM BHADURI, . RAJANI DUBEY

169 recorded High Court judgment(s) · 2019–2024

Courts

Chhattisgarh High Court

169

DISMISSED	52
ALLOWED	51
DISPOSED OFF	36
WITHDRAWN	19
DISSMISS FOR DEFAULT/NON-PROSECUTION	6
PARTLY ALLOWED	2
REJECTED	1
ABATED	1

SALENDRA @ SUMIT SONI v. SURENDRA KUMAR SONI — Chhattisgarh High Court (2024-08-08)
JITENDRA PRATAP SINGH v. MANISHA SINGH — Chhattisgarh High Court (2024-08-08)
SMT. DEEPA RATHORE v. Roshan Rathore — Chhattisgarh High Court (2024-08-08)
ANIL KUMAR BHAGAT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-08)
SMT. DEEPA YADU v. JITESH KUMAR YADU — Chhattisgarh High Court (2024-08-08)
ROHIT v. FAGNI BAI — Chhattisgarh High Court (2024-08-08)
SOUTH EASTERN COALFILEDS LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX, — Chhattisgarh High Court (2024-08-08)
MOHAN LAL TANDON v. SMT. CHANDRAKANTI — Chhattisgarh High Court (2024-08-08)
ISHWAR DAS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-08-07)
SOUTH EASTERN COALFIELDS LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX — Chhattisgarh High Court (2024-08-07)