GOUTAM BHADURI, RADHAKISHAN AGRAWAL

494 recorded High Court judgment(s) · 2022–2024

Courts

Chhattisgarh High Court

494

DISMISSED	168
DISPOSED OFF	125
ALLOWED	116
WITHDRAWN	65
DISSMISS FOR DEFAULT/NON-PROSECUTION	12
PARTLY ALLOWED	6
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	1
INFRUCTUOUS	1

Rameshwar Kumar Suryavanshi v. State Of Chhattisgarh and Anr. — Chhattisgarh High Court (2024-11-07)
STATE OF CHHATTISGARH v. MUKESH YADAV — Chhattisgarh High Court (2024-11-07)
Savita Baghel v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2024-11-07)
Aparna Mondal v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2024-11-06)
Smt. Anupi Bai v. Yogesh Singh @ Ashok Singh and Anr. — Chhattisgarh High Court (2024-11-05)
Nandini Chaulik v. Dinesh Daharia and another — Chhattisgarh High Court (2024-11-05)
HEMRAO BAWANTHADE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-05)
Hemlata Dahariya v. Gabbar Kumar And Anr. — Chhattisgarh High Court (2024-11-04)
State Of Chhattisgarh v. Jeevan Toppo — Chhattisgarh High Court (2024-11-04)
Ku. Tikeshwari Bai v. State Of Chhattisgarh — Chhattisgarh High Court (2024-10-24)