GOUTAM BHADURI, NARESH KUMAR CHANDRAVANSHI

286 recorded High Court judgment(s) · 2021–2024

Courts

Chhattisgarh High Court

286

DISMISSED	105
DISPOSED OFF	85
ALLOWED	53
WITHDRAWN	35
DISSMISS FOR DEFAULT/NON-PROSECUTION	5
NON PROSECUTION	2
INFRUCTUOUS	1

MANJIT JAISWAL v. AAKRITI JAISWAL — Chhattisgarh High Court (2024-07-25)
FANESHWAR SAHU v. SMT. SARITA SAHU — Chhattisgarh High Court (2023-09-22)
DHARMENDRA YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-09-22)
GUHA SINGH v. SMT. KIRAN JANGDE — Chhattisgarh High Court (2023-08-24)
SHIV KUMAR SAHU v. SMT SIYA BAI SAHU — Chhattisgarh High Court (2023-08-24)
DR. VANDANA BHELE v. MANOJ PINGWA — Chhattisgarh High Court (2023-07-24)
M/S DEVDATTA PARBOILING INDUSTRIES v. DEBTS RECOVERY TRIBUNAL JABALPUR — Chhattisgarh High Court (2023-07-19)
SHRI ANIL CHOUHAN v. SMT. TIKESHWARI CHOUHAN — Chhattisgarh High Court (2023-07-19)
MAMNI PRADHAN v. DR. PREM SAGAR MISHRA — Chhattisgarh High Court (2023-05-10)
NIRANJAN MITTAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-05-10)