LexGOUTAM BHADURI
31,562 recorded High Court judgment(s) · 2009–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 31562 |
Disposal nature
| ALLOWED | 10663 |
| DISPOSED OFF | 9680 |
| DISMISSED | 6367 |
| WITHDRAWN | 3304 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 700 |
| REJECTED | 412 |
| INFRUCTUOUS | 168 |
| PARTLY ALLOWED | 135 |
Recent judgments
- SINTU YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-05)
- PRAKASH KUMAR GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-05)
- KU. TIJAN BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-11-04)
- ANUP KUMAR SHUKLA v. JT.REGISTRAR,CO-OPERATIVE SOC. and ORS. — Chhattisgarh High Court (2024-10-24)
- ROMA BAI v. SOUTH EASTERN COAL FIELDS LIMITED — Chhattisgarh High Court (2024-10-24)
- RAMJANAM YADAV v. SOUTH EASTERN COALFIELDS LIMITED, — Chhattisgarh High Court (2024-10-23)
- Bhagwat Dhivar v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-10-22)
- Mohan Ram v. State Of Chhattisgarh — Chhattisgarh High Court (2024-10-22)
- BHOLA NISHAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-10-22)
- Chandramani v. State Of Chhattisgarh — Chhattisgarh High Court (2024-10-22)