GOUTAM BHADURI, DEEPAK KUMAR TIWARI

373 recorded High Court judgment(s) · 2022–2024

Courts

Chhattisgarh High Court

373

ALLOWED	116
DISMISSED	108
DISPOSED OFF	82
WITHDRAWN	37
DISSMISS FOR DEFAULT/NON-PROSECUTION	23
D.F.D.(DISSMISSED ON DEFAULT)	2
INFRUCTUOUS	2
PARTLY ALLOWED	1

SMT. PREMLATA BAI v. SHRINIVASH AGARWAL (DEAD) THROUGH LRS — Chhattisgarh High Court (2024-09-12)
SUDHIR BAJAJ v. RAMAVATAR AGRAWAL — Chhattisgarh High Court (2024-09-12)
NATHURAM SURENDRA KUMAR JAIN v. UNION OF INDIA — Chhattisgarh High Court (2024-07-15)
MOHD. SHAMIM ANSARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-15)
Praveen Kumar Pandey And Anr. v. Union Of India And Ors. — Chhattisgarh High Court (2024-07-14)
Hemlata Pandey v. Union Of India And Ors. — Chhattisgarh High Court (2024-07-14)
Satish Pandey And Ors. v. Union Of India And Ors. — Chhattisgarh High Court (2024-07-14)
Sanjay Kumar Pandey And Anr. v. Union Of India And Ors. — Chhattisgarh High Court (2024-07-14)
DIL KUMAR MUNDA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-14)
SUKHSAGAR @ SUKSAGAR v. STATE OF CHHATTISGARH. — Chhattisgarh High Court (2024-07-14)