GOURISHANKAR SATAPATHY
21,225 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 21225 |
Disposal nature
| Disposed Off | 19543 |
| Withdrawn | 998 |
| Dismissed | 330 |
| Dismissed For Default/Non-Prosecution | 136 |
| (unspecified) | 80 |
| Converted | 73 |
| Allowed | 29 |
| Lok Adalat Disposal | 22 |
Recent judgments
- RAJU GOSWAMI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- RAHUL DURGA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- ARABINDA DAS v. UNION OF INDIA (CBI) — Orissa High Court (2026-05-22)
- MANAS RANJAN BARIK v. STATE OF ODISHA (EOW) — Orissa High Court (2026-05-22)
- BISWAJIT HARICHANDAN v. STATE OF ODISHA(CBI) — Orissa High Court (2026-05-22)
- PRIYADARSANI SAMAL @ PRIYADARSINI SAMAL v. STATE OF ODISHA (CBI) — Orissa High Court (2026-05-22)
- BASANTA BEHERA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BISWARANJAN BEHERA v. CENTRAL BUREAU OF INVESTIGATION (CBI) — Orissa High Court (2026-05-22)
- ATMARAM PANDA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- NANDA TAREI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
Lex