GOPINATH P., . SYAM KUMAR V.M

23 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• VINOD MATHEW WILSON v. THE UNION OF INDIA — Kerala High Court (2024-05-20)
• JINEESHMON BABU v. MANAGER, MARTHOMA COLLEGE FOR WOMEN — Kerala High Court (2024-05-10)
• M.ANANTHAKRISHNAN, v. THE DISTRICT COLLECTOR — Kerala High Court (2024-05-10)
• CHERISH GEORGE v. UNION OF INDIA (REP. BY THE SECRETARY TO GOVERNMENT OF INDIA) — Kerala High Court (2024-05-10)
• SREEKUMARI v. UNION OF INDIA — Kerala High Court (2024-05-10)
• JATAYUPARA TOURISM (P) LTD v. MR.RAJEEV VIDYADHARAN — Kerala High Court (2024-05-10)
• PARAMESWARAN T v. STATE OF KERALA — Kerala High Court (2024-05-10)
• ANJALI K.B v. STATE OF KERALA — Kerala High Court (2024-05-10)
• VASU JAYAPRAKASH v. MR.RAJEEV VIDYADHARAN — Kerala High Court (2024-05-10)
• P.J.MATHEWS v. MR.RAJEEV VIDYADHARAN — Kerala High Court (2024-05-10)