GOPAL PRASAD,. DHARNIDHAR JHA

58 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• RAJESH KUMAR THAKUR @ RAJESH THAKUR v. STATE OF BIHAR — Patna High Court (2015-08-27)
• RAM SEVAK DAS v. STATE OF BIHAR — Patna High Court (2015-08-27)
• RAM DEO DAS and ANR v. STATE OF BIHAR — Patna High Court (2015-08-27)
• LALO CHAUDHARY v. THE STATE OF BIHAR — Patna High Court (2015-08-26)
• SANJAY SINGH @ MALAL SINGH v. STATE OF BIHAR — Patna High Court (2015-08-26)
• BISHWANATH SINGH v. STATE OF BIHAR — Patna High Court (2015-08-26)
• SIGH NATH SINGH and ORS v. STATE OF BIHAR — Patna High Court (2015-08-26)
• MD.JABED v. THE STATE OF BIHAR — Patna High Court (2015-08-24)
• MULTAN AHMAD v. THE STATE OF BIHAR — Patna High Court (2015-08-24)
• MOHIBUL HASSAN and ORS v. THE STATE OF BIHAR — Patna High Court (2015-08-24)