GOPAL PRASAD

98 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• The Bihar State Housing Board v. Ramji Pandit and Ors — Patna High Court (2015-07-29)
• MUNNA SAO v. STATE OF BIHAR — Patna High Court (2015-04-24)
• ARUN SAO v. STATE OF BIHAR — Patna High Court (2015-04-24)
• SHIBALAK JAMADAR v. STATE OF BIHAR — Patna High Court (2015-04-24)
• SUKAR MAHTO and ORS v. STATE OF BIHAR — Patna High Court (2015-04-10)
• SARVALAL RAI v. STATE OF BIHAR — Patna High Court (2015-04-10)
• CR. APP (DB)/394/1993 of GHAMANDI PASWAN and ORS Vs — Patna High Court (2015-04-09)
• SH. SAGHIR and ORS v. STATE OF BIHAR — Patna High Court (2015-04-09)
• ANANT RAM @ NATHU RAM v. STATE OF BIHAR — Patna High Court (2015-04-08)
• SHEO SARAN PANDEY AND ORS v. STATE OF BIHAR — Patna High Court (2015-04-07)