LexGOPAL PRASAD
10,106 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 10106 |
Disposal nature
| BAIL GRANTED | 6613 |
| REJECTED | 1166 |
| ALLOWED | 783 |
| DISMISSED | 493 |
| WITHDRAWN | 461 |
| DISPOSED | 389 |
| D.F.D. FOR NON APPEARANCE | 174 |
| CONVERTED | 11 |
Recent judgments
- Praveen Kumar Mandal v. State Of Bihar and Anr — Patna High Court (2016-07-05)
- Shiv Balak Sah @ Madan Sah v. The Union Of India Through Amarnath — Patna High Court (2016-07-05)
- Hriday Kumar Singh and Anr. v. State Of Bihar and Anr — Patna High Court (2016-07-05)
- Kari Sahani @ Phagu Sahani v. The State Of Bihar — Patna High Court (2016-07-05)
- Umesh Yadav v. The State Of Bihar — Patna High Court (2016-07-05)
- Binay Kumar @ Binay Mohan Lal v. The State Of Bihar — Patna High Court (2016-07-05)
- Ram Narayan Sah v. The Union Of India Through Intelligence Officer, Patna — Patna High Court (2016-06-30)
- Rakesh Kumar Chadory @ Rakesh Kumar Choudhary and Anr. v. State Of Bihar and Anr — Patna High Court (2016-06-30)
- Ajay Kumar Mandal v. State Of Bihar and Anr — Patna High Court (2016-06-28)
- Akhilesh Prasad v. The State Of Bihar — Patna High Court (2016-06-28)