GOPAL PRASAD

123 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• Byash Singh and Ors v. Kali Singh and Ors — Patna High Court (2015-07-29)
• NITYA NAND SHARMA v. STATE OF BIHAR — Patna High Court (2015-07-03)
• SHRAWAN JAMADAR v. STATE OF BIHAR — Patna High Court (2015-04-24)
• BISHO SAO @ BISHESHWAR SAO v. STATE OF BIHAR — Patna High Court (2015-04-24)
• SRI JAMADAR and ORS v. STATE OF BIHAR — Patna High Court (2015-04-24)
• INDRADEO RAI v. STATE OF BIHAR — Patna High Court (2015-04-24)
• RAMADHAR RAI AND ORS v. STATE OF BIHAR — Patna High Court (2015-04-24)
• RAM UCHIT RAI and ORS v. STATE OF BIHAR — Patna High Court (2015-04-24)
• VINOD SAO and ANR v. STATE OF BIHAR — Patna High Court (2015-04-24)
• SAMBAL RAM AND ORS v. STATE OF BIHAR — Patna High Court (2015-04-08)