LexGOPAL KRISHAN VYAS,JAISHREE THAKUR
49 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 49 |
Disposal nature
| PREMPTORY | 48 |
| (unspecified) | 1 |
Recent judgments
- SMT.RAJUDEE v. MUNALAL and ORS — Rajasthan High Court (2016-03-30)
- MAMTA v. STATE — Rajasthan High Court (2016-03-18)
- SUZUKI TEXTILE LIMITED v. AJMER VIDYUT VITRAN NIGAM LTD and ORS. — Rajasthan High Court (2016-03-16)
- NATHULAL v. JUDGE,LABOUR COURT and ORS. — Rajasthan High Court (2015-01-15)
- LALITA TATED v. STATE and ORS. — Rajasthan High Court (2015-01-15)
- GANGA BAI v. STATE and ORS. — Rajasthan High Court (2015-01-15)
- VITTHALA @ VITTHAL v. STATE — Rajasthan High Court (2015-01-15)
- UNION OF INDIA and ORS. v. GANESH RAM — Rajasthan High Court (2015-01-14)
- UNION OF INDIA and ORS. v. GIRDHAR LAL — Rajasthan High Court (2015-01-14)
- UNION OF INDIA and ORS. v. DEV CHAND BHOI — Rajasthan High Court (2015-01-14)