LexGOPAL KRISHAN VYAS,ATUL KUMAR JAIN
41 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 41 |
Disposal nature
| PREMPTORY | 40 |
| PARTLY ALLOWED | 1 |
Recent judgments
- KAILASH and ANR. v. STATE — Rajasthan High Court (2014-12-12)
- RAJU @ RAJESH v. STATE — Rajasthan High Court (2014-12-09)
- RAMESHCHANDRA v. STATE — Rajasthan High Court (2014-12-09)
- DEEPAK v. STATE — Rajasthan High Court (2014-12-05)
- PREM CHAND BARANDA v. STATE and ORS. — Rajasthan High Court (2014-12-05)
- BHERU LAL v. STATE — Rajasthan High Court (2014-12-05)
- STATE v. LAHRU — Rajasthan High Court (2014-12-05)
- UNION OF INDIA and ORS. v. DWARKA DASS — Rajasthan High Court (2014-12-05)
- KARTAR SINGH v. STATE and ANR. — Rajasthan High Court (2014-12-04)
- BHERU DAS v. STATE and ORS. — Rajasthan High Court (2014-12-03)