LexGOPAL KRISHAN VYAS
7,392 recorded High Court judgment(s) · 2004–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7392 |
Disposal nature
| PREMPTORY | 6825 |
| (unspecified) | 451 |
| ALLOWED | 63 |
| DISPOSED OF | 28 |
| DISMISSED | 9 |
| MODIFIED | 6 |
| REMANDED | 5 |
| TRANSFERRED | 2 |
Recent judgments
- KANA RAM AND ANR. v. STATE — Rajasthan High Court (2018-07-04)
- SAGARMAL v. STATE — Rajasthan High Court (2018-07-04)
- BHUWANI RAM @ KAMLESH v. STATE — Rajasthan High Court (2018-07-04)
- BADRIRAM v. STATE — Rajasthan High Court (2018-07-04)
- SATYANARAYAN @ SATTUPURI v. STATE — Rajasthan High Court (2018-07-04)
- SATYANARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-07-04)
- JAGDISH CHANDRA v. STATE — Rajasthan High Court (2018-07-04)
- DOONGRA RAM v. RANJEET SINGH and ORS. — Rajasthan High Court (2018-04-22)
- RAJURAM and ANR. v. STATE — Rajasthan High Court (2017-12-20)
- AJIT BALIHARA v. STATE — Rajasthan High Court (2017-12-18)