GOPAL DAS KHOSLA

35 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• BANWARI LAL AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-12-16)
• MANG GURPARSHAD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-26)
• MANGAL RAM v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-04-01)
• AVTAR SINGH ALIAS TARA, ETC. v. U.T., CHANDIGARH — Punjab & Haryana High Court (2016-01-27)
• KHARAK SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-01-13)
• NEELA & ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-01-06)
• NARENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2015-11-27)
• RAM MEHAR v. STATE OF HARYANA — Punjab & Haryana High Court (2015-11-03)
• D.K.SHARDA v. C.B.I. — Punjab & Haryana High Court (2015-10-30)
• DIAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-09-04)