LexGOLMEI GAIPHULSHILLU KABUI
287 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 287 |
Disposal nature
| Disposed Off | 132 |
| Allowed | 38 |
| Dismissed | 28 |
| Dismissed as withdrawn | 27 |
| Withdrawn | 26 |
| Infructuous | 15 |
| Rejected | 11 |
| Closed | 4 |
Recent judgments
- W Romita Devi v. MH Khan and 2 others — Manipur High Court (2025-03-12)
- W Romita Devi v. MH Khan and 3 others — Manipur High Court (2025-03-12)
- HB Chaningam Anal and another v. OFFICER IN CHARGE CHAKPIKARONG POLICE STATION AND ANOTHER — Manipur High Court (2025-03-12)
- W Romita Devi v. MH Khan and 4 others — Manipur High Court (2025-03-12)
- Thangngam Haokip v. OFFICER IN CHARGE, SAIKUL POLICE STATION — Manipur High Court (2025-03-09)
- David Mangminlal Haokip v. Officer in Charge, Saikul Police Station — Manipur High Court (2025-03-09)
- Khwairakpam Maheshwor Singh v. State of Manipur — Manipur High Court (2025-03-09)
- THANGNGAM HAOKIP v. OFFICER IN CHARGE, SAIKUL POLICE STATION — Manipur High Court (2025-03-09)
- HAOBIJAM ROMIKANTA @ IBOMCHA SINGH v. OFFICER IN CHARGE, WOMEN POLICE STATION, THOUBAL — Manipur High Court (2025-03-09)
- David Mangminlal Haokip v. officer in charge saikul police station — Manipur High Court (2025-03-09)