GOLMEI GAIPHULSHILLU KABUI

450 recorded High Court judgment(s) · 2023–2025

Courts

Manipur High Court

450

Allowed	142
Closed	77
Withdrawn	56
Disposed Off	54
Infructuous	35
Dismissed	30
Disposed of with direction	21
Dissmiss For Default/Non-Prosecution	10

State of Manipur v. Court on its own motion and 4 ors — Manipur High Court (2025-03-19)
State of Manipur and 3 others v. Kh Donshu Chothe and another — Manipur High Court (2025-03-18)
State of Manipur and 3 others v. Laishram Chaobhal Singh and another — Manipur High Court (2025-03-18)
Patil Yuvraj Bharat v. Agricultural Scientists Recruitment Board and 7 others — Manipur High Court (2025-03-12)
PANGAMBAM SAGEI SEVA COMMITTEE v. STATE OF MANIPUR AND 2 OTHERS — Manipur High Court (2025-03-11)
Patil Yuvraj Bharat v. Agricultural Scientists Recruitment Board and 7 others — Manipur High Court (2025-03-11)
MOIRANGTHEM BIKENJIT SINGH v. MAYENGBAM SANAHAL MEETEI AND 2 OTHERS — Manipur High Court (2025-03-10)
Chongtham Premananda Singh v. State of Manipur and 2 ors — Manipur High Court (2025-03-10)
Ingudam Chitrasen Meitei and 14 ors v. Union of India and 3 ors — Manipur High Court (2025-03-10)
Ingudam Chitrasen Meitei and 14 ors v. Union of India and 3 ors — Manipur High Court (2025-03-10)