GODA RAGHURAM,SAMUDRALA GOVINDARAJULU

77 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• P.V.Murthy Raju v. The AP Co-operative Tribunal, Hyderabad, at Nampally — Telangana High Court (2010-12-10)
• G. Sabitha v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• Chada Rama Devi, v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• G. Gopi, v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• Andhra Pradesh State Backward Class Welfare Association v. Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• A. Swarnalatha, v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• D.Babu Rao v. The Government of Andhra Pradesh, rep.by its — Telangana High Court (2010-12-02)
• M.V.S.M. Prasada Rao, B.Sc., B.Ed., B.L , v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• A. Swarna Latha, v. The Government of Andhra Pradesh, — Telangana High Court (2010-12-02)
• Lanka Annapurna Sree v. The Government of Andhra PRadesh — Telangana High Court (2010-12-02)