LexGODA RAGHURAM,S.ANANDA REDDY
48 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 47 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 28 |
| DISMISSED FOR DEFAULT | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| WITHDRAWN | 3 |
| DISPOSED OF NO COSTS | 2 |
| DISMISSED | 1 |
| PARTLY ALLOWED NO COSTS | 1 |
| ALLOWED NO COSTS | 1 |
Recent judgments
- Syed Mehid Ali Khan v. Smt.Lakshmi Narain Bhavanani — Telangana High Court (2007-10-10)
- A.N. Hussain, v. Smt.Lakshmi Narain Bhavanani — Telangana High Court (2007-10-03)
- B.Veeraiah, v. The Registrar (General) High Court of Judiciature of A.P., — Telangana High Court (2007-10-03)
- M.Venkata Subba Rao, v. The District AND Sessions Judge, — Telangana High Court (2007-10-03)
- G.Rajaiah v. The District and Sessions Judge — Telangana High Court (2007-10-03)
- R.P. Narsing Bhan Singh, v. The District Judge, — Telangana High Court (2007-09-26)
- SYED MD MEER SHAH KHADRI AND ANOTHER v. REGR(AD) HIGH COURT OF AP HYD AND 27 OTHER — Telangana High Court (2007-09-26)
- S.Amarander, v. The Principal District AND Sessions Judge, — Telangana High Court (2007-09-26)
- S.Pandurangam v. The Chief Judge, — Telangana High Court (2007-09-26)
- V. Raghava Rao, v. High Court of A.P., Hyderabad, — Telangana High Court (2007-09-19)