LexGODA RAGHURAM,R.SUBHASH REDDY
39 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 39 |
Disposal nature
| ALLOWED WITH COSTS | 11 |
| DISMISSED NO COSTS | 9 |
| WITHDRAWN | 8 |
| DISPOSED OF NO COSTS | 3 |
| ALLOWED NO COSTS | 3 |
| DISMISSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Hyderabad Metropolitan Development Authority v. Iqbalunnisa Begum, — Telangana High Court (2012-07-18)
- Mrs.Arnawaz B.Mistry v. The Govt. of A.P. Rep. by the — Telangana High Court (2012-07-18)
- Hyderabad Metropolitan Development Authority, v. Ghouse Mohiuddin Siddiqui, — Telangana High Court (2012-07-18)
- Hyderabad Metropolitan Development Authority v. K.S.B. Ali — Telangana High Court (2012-07-18)
- HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY v. MALIK SULTANA AND 28 OTHERS — Telangana High Court (2012-07-18)
- The State of A.P., rep.by the Chief Secretary, v. Moizuddin Mahamood — Telangana High Court (2012-07-18)
- The State of A.P., Rep by Chief Secretary, v. K.S.Bali, — Telangana High Court (2012-07-18)
- Hyderabad Metropolitan Development Authority,rep.by its v. Mrs.Liaqathunissa Begum — Telangana High Court (2012-07-18)
- Hyderabad Metropolitan Development Authority v. Syed Mubashiruddin — Telangana High Court (2012-07-18)
- Hyderabad Metropolitan Development Authority, v. Moizuddin Mahmood, — Telangana High Court (2012-07-18)