LexGODA RAGHURAM,R.KANTHA RAO
152 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 152 |
Disposal nature
| DISMISSED NO COSTS | 48 |
| ALLOWED NO COSTS | 34 |
| WITHDRAWN | 23 |
| DISMISSED | 23 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISPOSED OF NO COSTS | 7 |
| PARTLY ALLOWED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- Smt. Lakshmi Parvathi, v. Smt. K. Umamaheswari, — Telangana High Court (2012-01-20)
- The Government of Andhra Pradesh, represented by its v. Dr.B.Srinivasa Rao — Telangana High Court (2011-04-07)
- The STate of Andhra Pradesh,rep.by its PRincipal Secretary v. Dr.B.Srinivasa Murthy, Part Time Junior Lecturer in MLT — Telangana High Court (2011-04-07)
- B. Rama Raju v. Union of India — Telangana High Court (2011-03-04)
- B.Teja Raju, v. Union of India, — Telangana High Court (2011-03-04)
- N. Subba Raju v. Union of India, — Telangana High Court (2011-03-04)
- S.S.P. Yadav v. A.K. Mohanty — Telangana High Court (2010-11-22)
- Government of Andhra Pradesh, v. S.S.P. Yadav, — Telangana High Court (2010-11-22)
- S.S.P. Yadav v. Government of Andhra Pradesh, — Telangana High Court (2010-11-22)
- Government of Andhra Pradesh, Rep. by its Chief v. A.K. Mohanty — Telangana High Court (2010-11-22)