LexGODA RAGHURAM,P.DURGA PRASAD
218 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 218 |
Disposal nature
| DISMISSED NO COSTS | 73 |
| ALLOWED NO COSTS | 54 |
| DISMISSED FOR DEFAULT | 39 |
| DISMISSED | 21 |
| DISPOSED OF AS INFRUCTUOUS | 9 |
| WITHDRAWN | 8 |
| DISMISSED AS INFRUCTUOUS | 5 |
| PARTLY ALLOWED NO COSTS | 4 |
Recent judgments
- Boddu Lova Raju v. High Court of Andhra Pradeh, rep.by its Registrar — Telangana High Court (2012-03-30)
- Karumuri Kalavathi v. High court of A.P., Rep. by its Registrar Administration, — Telangana High Court (2012-03-30)
- Joseph Sriharsha Mary Indraja Educational Society, v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2011-10-29)
- Nigama Educational Society, v. Government of Andhra Pradesh, — Telangana High Court (2011-10-29)
- R.R.M. Educational Society, v. Government of Andhra Pradesh, — Telangana High Court (2011-10-29)
- Aurora Educational Society, v. Government of Andhra Pradesh, — Telangana High Court (2011-10-29)
- Church Educational Society v. Government of Andhra Pradesh, — Telangana High Court (2011-10-29)
- Nalanda Educational Society (Regd No.515 of 1986) v. Government of Andhra Pradesh Rep by its — Telangana High Court (2011-10-29)
- Chaitanya Bharathi Institute Society, v. State of Andhra Pradesh, — Telangana High Court (2011-10-29)
- Church Educational Society v. Government of Andhra Pradesh — Telangana High Court (2011-10-29)