LexGODA RAGHURAM,NOUSHAD ALI
324 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 324 |
Disposal nature
| DISMISSED | 220 |
| WITHDRAWN | 30 |
| ALLOWED NO COSTS | 24 |
| DISMISSED NO COSTS | 15 |
| DISMISSED FOR DEFAULT | 12 |
| DISPOSED OF NO COSTS | 12 |
| DISMISSED AS INFRUCTUOUS | 7 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- Lotus Chacolate Company Limited, v. Union of India, — Telangana High Court (2012-06-08)
- Smt. Yarramsetti Chellayamma , Ammani v. Sri Yarramsetti Venkata Subba Rao — Telangana High Court (2012-06-08)
- Y.Dhilleswara Rao v. Sri Sanjay Jaju I.A.S., — Telangana High Court (2011-10-21)
- Prof.S.Rama Mohan Rao v. The STate of Andhra Pradesh,rep.by its Principal Secretary — Telangana High Court (2011-02-11)
- Sri Syed Ameer Hamza v. The Union of India, rep.by its Secretary — Telangana High Court (2011-01-20)
- Dr. Irfan Ali Khan v. Union of India, Ministry of Human Resources Development — Telangana High Court (2011-01-20)
- L. Raghava Rao v. Union of India, — Telangana High Court (2011-01-20)
- Smt. Meharunnisa Bee v. Union of India — Telangana High Court (2011-01-20)
- C.Narasimha Reddy v. Union of India, Ministry of Human Resources — Telangana High Court (2011-01-20)
- Y. Sreepathi Reddy v. Union of India, Ministry of Human Resources Development — Telangana High Court (2011-01-20)