GODA RAGHURAM,N.V.RAMANA,K.C.BHANU

62 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• Sri Raju Singh Sodhe v. Charminar Co-operative Urban Bank Ltd. — Telangana High Court (2012-08-03)
• M/s.Sannihitha Electronics ICS Ltd. Rep by its President. v. Arbitrator — Telangana High Court (2012-08-03)
• M/s. Sannihitha Electronics ICS Ltd v. V. Sujatha — Telangana High Court (2012-08-03)
• M/s. Pioneer Dyeing AND Printing Works, v. Dy. Registrar of Co-operative Societies/OSD/Arbitrator, — Telangana High Court (2012-08-03)
• Rajesh Rawtani v. The Deputy/Registrar of Co.operative Society/O.S.D/Arbitrato — Telangana High Court (2012-08-03)
• A.Sriramulu, v. M/s.Prudential Cooperative Bank Limited, Rasthrapathi — Telangana High Court (2012-08-03)
• M.SurendranProprietor v. Arbitrator,D.R.of Co-op Societies — Telangana High Court (2012-08-03)
• MR.MOHD.AHMED ALI, v. THE DY.REGISTRAR OF COOP.SOCIETIES, — Telangana High Court (2012-08-03)
• B.Chalamarao v. The Joint Registrar of Cooperative societies/ — Telangana High Court (2012-08-03)
• Mr.B.Praveen v. The Arbitrator,Office of teh Deputy Registrar of Co-op — Telangana High Court (2012-08-03)