LexGODA RAGHURAM,N.RAVI SHANKAR
477 recorded High Court judgment(s) · 2002–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 476 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 118 |
| DISMISSED NO COSTS | 104 |
| DISMISSED | 69 |
| WITHDRAWN | 55 |
| DISPOSED OF NO COSTS | 42 |
| DISMISSED AS INFRUCTUOUS | 40 |
| DISMISSED FOR DEFAULT | 26 |
| DISMISSED WITH COSTS | 5 |
Recent judgments
- Akramullah Khan, v. Eshwar Hemanani, — Telangana High Court (2012-11-16)
- Akramullakhan S/o H.M.Khan, v. Sri Eshwar Hemnani, S/o D.Hemnani — Telangana High Court (2012-11-16)
- Smt. Vandana Verma v. Krishna Kumar Verma — Telangana High Court (2012-08-31)
- Smt. Vandana Verma v. Krishna Kumar Verma — Telangana High Court (2012-08-31)
- Smt.Vandana Verma, W/o.Sri Krushana Kumar Verma v. Sri Krushana Kumar Verma — Telangana High Court (2012-08-31)
- Bhimvarapuru Gridhar Kumar Reddy, v. The Union government of India, — Telangana High Court (2012-08-07)
- S.Lakshmi Sailaja , Cherukupally Sailaja v. R.S.Raghu Kumar — Telangana High Court (2012-07-20)
- Union of India, v. M/s. Sinclair Infrra Tech Ltd., — Telangana High Court (2012-07-13)
- Mir Nawazish Ali Moosvi, Mujawer, Badshahi v. The Director, Archaeology and Museum, — Telangana High Court (2012-07-13)
- The Commissioner of Income Tax - III v. Smt. Phoola Rani Gupta — Telangana High Court (2012-07-13)