LexGODA RAGHURAM,N.R.L.NAGESWARA RAO
119 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 119 |
Disposal nature
| DISMISSED NO COSTS | 56 |
| DISMISSED | 23 |
| ALLOWED NO COSTS | 18 |
| DISMISSED FOR DEFAULT | 13 |
| PARTLY ALLOWED NO COSTS | 4 |
| WITHDRAWN | 4 |
| RETURN TO COUNSEL | 1 |
Recent judgments
- Mohd. Ali Ansari v. The Sub-Collector, — Telangana High Court (2011-02-25)
- XXXXXXXXXX v. XXXXXXXXXXX — Telangana High Court (2011-02-25)
- - v. - — Telangana High Court (2011-02-25)
- THE RDO AND LAO KURNOOL v. CHINNA NARASAIAH. — Telangana High Court (2011-02-25)
- - v. - — Telangana High Court (2011-02-25)
- SPL DY COLLECTOR LA. PEDDAPURAM v. KAKARAPALLY RAMACHANDRA (DIED) AND 5 ORS — Telangana High Court (2011-02-25)
- ABDUL AZEREZ ANSARI v. SUB COLLECTOR LAO TENALI GUNTUR — Telangana High Court (2011-02-25)
- ABDUL AZEER ANSARI AND ANR. v. SUB COLLECTOR-LAO TENALI — Telangana High Court (2011-02-25)
- SPL DY COLLECTOR LA KURNOOL v. T.SAVARAIAH — Telangana High Court (2011-02-25)
- THE LAO/RDO/MAHABUBABAD v. CH.LAXMINARAYANA AND CH.YAKUB REDDY — Telangana High Court (2011-02-25)