GODA RAGHURAM,M.VENKATESWARA REDDY

32 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• M/s. Badami Foods, v. Additional Commissioner (Commercial Taxes) (Legal), — Telangana High Court (2006-08-25)
• M/s. Kaleesuwari Refinery Private Limited, v. The Deputy Commercial Tax Officer, — Telangana High Court (2006-05-09)
• M/s. Sri Srinivasa Agencies, Sivakasi, v. Deputy Commercial Tax Officer-III, — Telangana High Court (2006-05-09)
• Peddirelda Suryanarayana Patrudu, v. The Station House Officer, — Telangana High Court (2006-05-09)
• J. Simhadri, v. S. Srinivasa Rao, — Telangana High Court (2006-05-09)
• G. Peeramma, v. The Station House Officer, — Telangana High Court (2006-05-09)
• Nunna Sujatha, v. The Superintendent of Police, — Telangana High Court (2006-05-09)
• Janma Bhoomi Rashtra Seva Sangam, Non-Govt. v. The AP State Filim Censor Board, masab Tank, — Telangana High Court (2006-05-09)
• Nagajyothi, v. The Station House Officer, — Telangana High Court (2006-05-09)
• M/s. Sri Srinivasa Agencies, Sivakasi, v. Deputy Commercial Tax Officer-III, — Telangana High Court (2006-05-09)