LexGODA RAGHURAM,M.S.RAMACHANDRA RAO
928 recorded High Court judgment(s) · 2001–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 928 |
Disposal nature
| DISPOSED OF NO COSTS | 240 |
| DISMISSED | 220 |
| ALLOWED NO COSTS | 160 |
| DISMISSED NO COSTS | 142 |
| WITHDRAWN | 48 |
| DISMISSED FOR DEFAULT | 42 |
| DISMISSED AS INFRUCTUOUS | 39 |
| ALLOWED WITH COSTS | 17 |
Recent judgments
- Sri V.Ch.Rama Rao, v. The Govt. of India, — Telangana High Court (2013-03-01)
- M/s. VIOM Networks Limited, v. The Greater Hyderabad Municipal Corporation, — Telangana High Court (2013-03-01)
- A.P. Met Engg Ltd., v. The Govt of India, — Telangana High Court (2013-03-01)
- Smt. U. Narayanamma S/o Sri Venkata Rao v. The Government of India rep by Secretary, — Telangana High Court (2013-03-01)
- Integrated Rubian Exports Ltd, v. The Commissioner of Customs, — Telangana High Court (2013-03-01)
- Smt.Uma T. v. The Government of India — Telangana High Court (2013-03-01)
- Smt. Raziya Ather Hussain,W/o. Syed Ather Hussain aged v. The Greater Hyderabad Municipal Corporation, Rept. By — Telangana High Court (2013-03-01)
- Tuni Municipality, v. The Asst. Commissioner, — Telangana High Court (2013-03-01)
- Tuni Municipality, v. The Asst. Commissioner, Office of — Telangana High Court (2013-03-01)
- Optival Health solutions Pvt Ltd a Company regd v. The Commissioner, Greater Hyderabad Municipal — Telangana High Court (2013-03-01)