GODA RAGHURAM,G.YETHIRAJULU

49 recorded High Court judgment(s) · 2005–2007

Courts

Disposal nature

Recent judgments

• Nirmala Kale, v. Dist.Registrar, Hyderabad AND Registrar of Societies, office — Telangana High Court (2007-09-07)
• K.V.K. Subrahmanyam s/o Veeranna v. Superintendent of Police, — Telangana High Court (2005-05-10)
• Afzal Begum, v. The Station House Officer, — Telangana High Court (2005-05-10)
• Chitikina Dhanalaxmi, v. The Station House officer, Tadepalligudem Town Police — Telangana High Court (2005-05-10)
• M/s.Star Timber Traders, v. Commercial Tax Officer- I — Telangana High Court (2005-05-10)
• Konepalli Hemalatha, v. Mr. K. Koteswara Rao, — Telangana High Court (2005-05-10)
• Ramaswamy Venkatamma, v. Station House Officer, — Telangana High Court (2005-05-10)
• Tetali Jagannadha Rao, v. The Recovery Officer, Debts Recovery Tribunal, — Telangana High Court (2005-05-10)
• M/s.Mahalakshmi Enterprises, # 11-62-100, 2nd Floor, v. The Additional Commissioner of Commercial Taxes(Legal), — Telangana High Court (2005-05-10)
• T. Saramma, v. the Station House Officer, — Telangana High Court (2005-05-10)