GODA RAGHURAM,G.V.SEETHAPATHY

77 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• K. Ramaiah v. B. PRASADA RAO IPS, — Telangana High Court (2011-11-05)
• Kamareddy College Education Society, v. Shri C.R. Biswal, — Telangana High Court (2011-07-15)
• Grama Paryavarana Pari Rakshana Samithi v. The Government of Andhra Pradesh, rep. by its — Telangana High Court (2011-07-15)
• Indian Bank, ARM Branch, v. K.Prabhakar Reddy — Telangana High Court (2011-04-08)
• The Singareni Collieries Company Limited, v. Parasa Seetha Rama Rao — Telangana High Court (2011-01-20)
• The Singareni Collieries Company Limited v. Parsa Seetha Rama Rao — Telangana High Court (2011-01-20)
• The Special Deputy Collector-cum-Land Acquisition Officer v. G. Chinna Papaiah — Telangana High Court (2011-01-20)
• The Singareni Collieries Company Ltd. v. Parasa Seetha Rama Rao, — Telangana High Court (2011-01-20)
• The Singareni Colleries Company Ltd., v. Parasa Seetha Rama Rao — Telangana High Court (2011-01-20)
• The Singareni Collieries Company Ltd., v. Parsa Seetha Rama Rao — Telangana High Court (2011-01-20)