GODA RAGHURAM,G.KRISHNA MOHAN REDDY

157 recorded High Court judgment(s) · 2007–2012

Courts

Disposal nature

Recent judgments

• V.V.Prasada Reddy, v. The Government of A.P., — Telangana High Court (2012-02-10)
• Atmakuru Madhusudhana Rao v. The Government of Andhra Pradesh, — Telangana High Court (2012-02-01)
• The Secretary to Government, A.P. Secretariat, v. Chilakamarthi Srinivasulu — Telangana High Court (2012-02-01)
• D.N.Ch. Ramaiah v. The Chief Engineer, — Telangana High Court (2012-01-03)
• Union of India, rep by its Secretary, v. Y.Mahipal Reddy, — Telangana High Court (2012-01-03)
• D. Hymavathi v. The Director, — Telangana High Court (2012-01-03)
• Union of India, rep. by Mr. Shivaji Rakshit, v. H.K. Lasher — Telangana High Court (2012-01-02)
• Ch. V.S.V. Prasad v. Madasu Chinna Pullaiah — Telangana High Court (2012-01-02)
• The Secretary, v. P. Prasanna Kumar, — Telangana High Court (2012-01-02)
• K.Venkat Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2012-01-02)