LexGODA RAGHURAM,G.CHANDRAIAH
24 recorded High Court judgment(s) · 2007–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 24 |
Disposal nature
| DISMISSED NO COSTS | 7 |
| WITHDRAWN | 5 |
| ALLOWED NO COSTS | 4 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ALLOWED WITH COSTS | 1 |
| COMPROMISE | 1 |
| DISMISSED | 1 |
Recent judgments
- Khaja Ajay Kumar, v. State Bank of Hyderabad, — Telangana High Court (2011-07-11)
- Nomula Pochaiah v. Nomula Mallamma , Dommathi Mallamma — Telangana High Court (2010-12-10)
- A.Mallikarjun Rao v. Smt.Meghana, W/o.A.Mallikarjun Rao — Telangana High Court (2010-12-10)
- Enumulapally Surekaha, v. Bingi Chinna Gangaram, — Telangana High Court (2010-12-10)
- Nalubolu Prabhakar Reddy v. The State of Andhra Pradesh — Telangana High Court (2010-12-10)
- Jada Sudhakar v. Smt.Jada Kanaka Mahalakshmi — Telangana High Court (2010-11-19)
- M/S Jagur Overseas Limited, v. M/S Iraj Trading Corporation, — Telangana High Court (2010-11-10)
- M/s. Sundaram Finance Ltd., v. S.Muralidhar — Telangana High Court (2010-11-10)
- Ch.Ram Mohan Rao v. Y.Padmalatha — Telangana High Court (2010-11-10)
- Ms. Syeda Anees Fatima ( Divorced), v. Syed Iqbal Hussain (died) — Telangana High Court (2010-11-10)