LexGODA RAGHURAM,B.N.RAO NALLA
141 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 141 |
Disposal nature
| DISMISSED | 59 |
| DISMISSED NO COSTS | 17 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED FOR DEFAULT | 15 |
| ALLOWED NO COSTS | 13 |
| WITHDRAWN | 7 |
| DISPOSED OF NO COSTS | 6 |
| ALLOWED WITH COSTS | 3 |
Recent judgments
- TOSHNIWAL BROTHERS P LTD HYD v. COMMISSIONER OF INCOME TAX A P HYD — Telangana High Court (2012-10-10)
- M/s. Eagle Distilleries, v. The Assistant Commissioner (CT) LTU, — Telangana High Court (2012-10-10)
- The Commissioner of Income TAx, v. M/s. Keerthi Wines — Telangana High Court (2012-10-10)
- S.R.Y BHAKTAPRIYA DEVI AND ANOTHER v. S.R.Y. MALLIKARJUNA PRASAD AND 16 OTHERS — Telangana High Court (2012-10-10)
- M/s. Eagle Distilleries, v. The Assistant Commissioner (CT), LTU, — Telangana High Court (2012-10-10)
- M/s. Eagle Distilleries, No. 2/13 (10), 2nd Flor, v. The Assistant Commissioner (CT)LTU — Telangana High Court (2012-10-10)
- M/s. Associated Road Carriers Limited, v. Itchapuram Municipality, — Telangana High Court (2012-10-01)
- M/s Mahindra Warehousing Corporation, v. Itchapuram Municipality, — Telangana High Court (2012-10-01)
- M/S MMTC Limited, v. State of Andhra Pradesh, — Telangana High Court (2012-04-10)
- Nallam Sri Devi, v. Edara Ravi Kumar — Telangana High Court (2012-04-10)