GODA RAGHURAM,ASHUTOSH MOHUNTA

31 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• M/s. Pratibha Constructions Engineers AND Contractors, ( India v. The Commercial Tax Officer, — Telangana High Court (2011-08-26)
• M/s. Challa Systems Pvt. Ltd., v. The Additional Commissioenr of Customs, — Telangana High Court (2011-08-11)
• The Commissioner of Customs AND Central Excise v. M/s. Crane Betel Nut Powder Works, Guntur — Telangana High Court (2011-08-11)
• Metro 70 MM A/c. Theatre, v. Government of Andhra Pradesh, — Telangana High Court (2011-08-09)
• M/s. Vijaya Balaji Constructions (P) Ltd., v. The Deputy Commissioner (CT), — Telangana High Court (2011-08-09)
• Gudi Narashima Prasad v. Andhra Pradesh Industrial Infrastructure Corporation Ltd. — Telangana High Court (2011-08-09)
• M/s Mayuri Film Distributors, v. Commericial Tax Officer, — Telangana High Court (2011-08-09)
• M/s.Deepak Cinema v. Government of Andhra Pradesh — Telangana High Court (2011-08-09)
• M/s. Vijaya Balaji Constructions (P) Ltd. v. The Deputy Commissioner (CT) — Telangana High Court (2011-08-08)
• M/s PSL LTd., v. Asst. Commissioner (CT) (INT) AND (LTU) — Telangana High Court (2011-08-08)