LexGODA RAGHURAM
5,951 recorded High Court judgment(s) · 1994–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5948 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISMISSED NO COSTS | 2008 |
| DISMISSED | 1803 |
| WITHDRAWN | 999 |
| DISMISSED FOR DEFAULT | 309 |
| ALLOWED NO COSTS | 300 |
| DISPOSED OF NO COSTS | 228 |
| DISMISSED AS INFRUCTUOUS | 201 |
| (unspecified) | 53 |
Recent judgments
- Alla Prabhakar Reddy v. Smt. Arumalla Punnamma , Annapurnamma — Telangana High Court (2013-02-22)
- Budda Beeraiah v. Yampati Venkateswarlu — Telangana High Court (2013-02-22)
- Dasari Bhanu Padma v. Katuri Bhaskara Rao — Telangana High Court (2013-02-22)
- Dasari Bhanu Padma v. Katuri Bhaskara Rao — Telangana High Court (2013-02-22)
- G.Siva Suryanarayana Rao, v. T.Gopala Rao, — Telangana High Court (2013-02-15)
- Pothiri Tulasi Das, v. P.N.R.Timber Traders, Chilakaluripet, — Telangana High Court (2013-02-15)
- Kolakaluri Indira, v. Bakka Yohan, — Telangana High Court (2013-02-15)
- Mukthinuthalapati Ashok Kumar v. Mukthinuthalapati Anuradha — Telangana High Court (2013-02-15)
- Thammisetty Sowri v. Upputholla Bhavani — Telangana High Court (2013-02-15)
- Sri. Udayalaxmi Chilies, Traders General Merchants AND v. Kurukuntla Venkateswarlu, — Telangana High Court (2013-02-15)