GITA MITTAL, . VIPIN SANGHI

36 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• RISHIPAL SINGH v. UOI & ORS. — Delhi High Court (2010-03-26)
• RAJESHWAR SINGH v. UOI AND ORS — Delhi High Court (2010-03-25)
• ASI JAI BHAGWAN v. U.O.I. — Delhi High Court (2010-03-25)
• RAJESH KUMAR v. UOI & ORS. — Delhi High Court (2010-03-23)
• ASHWANI KUMAR SHARMA v. UOI & ANR. — Delhi High Court (2010-03-22)
• PAVITRA GROUP HOUSING SOCIETY LIMITED v. NEELAM DEEWAN — Delhi High Court (2010-03-11)
• BIRBAL MAHEY v. U.O.I & ORS — Delhi High Court (2010-03-10)
• AGRA TOUR & TRAVELS v. GOVT. OF N.C.T. OF DELHI — Delhi High Court (2010-03-10)
• EX. L/NK VED PRAKASH v. UOI & ORS. — Delhi High Court (2010-03-10)
• CONST.RAM KISHAN YADAV v. UNION OF INDIA & ORS — Delhi High Court (2010-03-10)