GITA MITTAL, . R. MIDHA

213 recorded High Court judgment(s) · 2010–2017

Courts

Disposal nature

Recent judgments

• ASHOK PASWAN v. STATE — Delhi High Court (2017-05-15)
• DHANPAL v. STATE (NCT OF DELHI) — Delhi High Court (2014-08-28)
• JAI PRAKASH GUPTA v. THE COMMANDANT CRPF & ANR. — Delhi High Court (2013-04-10)
• P K SARAN v. UNION OF INDIA & ORS. — Delhi High Court (2013-04-10)
• ANANT RAM TIWARI v. UNION OF INDIA & ORS. — Delhi High Court (2013-04-09)
• DEEPAK PANGHAL v. UNION OF INDIA AND AORS — Delhi High Court (2013-04-09)
• LAL CHAND v. THE DIRECTORAT GENERAL OF CRPF — Delhi High Court (2013-04-03)
• BHAVANA UPADHYAY v. UNION OF INDIA AND ANR — Delhi High Court (2013-04-03)
• BABU KHAN v. UNION OF INDIA & ANR — Delhi High Court (2013-03-21)
• JAGMOHAN BHOLA v. DILBAGH RAI BHOLA & ORS. — Delhi High Court (2013-03-13)