GITA MITTAL, . PUNEET GUPTA

77 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• FAREEDA BANO v. STATE OF J AND K AND OTHERS (EDUCATION) — High Court of J&K and Ladakh (2020-10-22)
• RIYAZ AHMAD DAR v. STATE GOVT OF J AND K OTHERS — High Court of J&K and Ladakh (2020-10-20)
• STATE OF J AND K AND ORS. (HOME DEPARTMENT) v. BASHIR AHMAD LONE — High Court of J&K and Ladakh (2020-10-20)
• LIFE INSURANCE CORPORATION AND ANR. v. HAMIDA BANOO AND ANR. — High Court of J&K and Ladakh (2020-10-20)
• KIFAYAT HUSSAIN v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2020-10-20)
• THE DENTAL COUNCIL OF INDIA AND ANOTHER v. SHAKIR BHAT AND OTHERS(HEALTH/FAMILY WEL — High Court of J&K and Ladakh (2020-10-20)
• M/S VALLEY ROAD CONSTRUCTION COMPANY v. STATE OF J AND K AND ORS. (PUBLIC WORKS DEPARTMENT) — High Court of J&K and Ladakh (2020-10-19)
• IRAM JAN v. M/S SONA TRADEWAYS AND ORS. — High Court of J&K and Ladakh (2020-10-19)
• ALI MOHAMMAD SHEIKH v. STATE OF J AND K AND ORS (HOME DEPARTMENT) — High Court of J&K and Ladakh (2020-10-19)
• M/S IQBAL MOTORS TRANSPORT SERVICES GUND KANGAN v. UNION TERRITORY OF J AND K AND ORS. (FOOD AND SUPPLIES DEPARTMENT) — High Court of J&K and Ladakh (2020-10-16)