GITA MITTAL, . P.S.TEJI

61 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• MOHD. IMAM v. STATE ( NCT OF DELHI) & ORS — Delhi High Court (2017-01-24)
• ANIL KUMAR v. STATE NCT OF DELHI — Delhi High Court (2016-11-07)
• ANAND SINGH v. STATE — Delhi High Court (2016-10-25)
• RUDERMANI @ RUKMANI v. STATE (GNCT OF DELHI) — Delhi High Court (2016-10-20)
• PUSHPINDER KUMAR MAHAJAN v. STATE ( CHIEF SECRETARY) & ORS — Delhi High Court (2016-10-07)
• GANPATI TOWNSHIP LTD. v. RAJESH BHATNAGAR — Delhi High Court (2016-10-07)
• MUNNIAPPA v. STATE — Delhi High Court (2016-10-07)
• BIJENDER SINGH v. STATE — Delhi High Court (2016-10-07)
• STATE OF NCT OF DELHI v. NAZAR ALI & ORS — Delhi High Court (2016-10-07)
• VIJAY MAHAJAN v. AKHIL BHARATIYA MAHAJAN SHRIOMANI SABHA THR ITS PRESIDENT & ORS — Delhi High Court (2016-10-07)