GITA MITTAL, . I.S.MEHTA

176 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• NEELIMA GUPTA v. SAPAN AGGARWAL — Delhi High Court (2016-07-19)
• LAVA INTERNATIONAL LIMITED v. TELEFONAKTIEBOLAGET L M ERICSSON — Delhi High Court (2016-05-24)
• MAMATA SAHOO v. RAKESH KUMAR SAHOO — Delhi High Court (2016-05-23)
• ANSHU & ANR v. R K AGGARWAL & ANR — Delhi High Court (2016-05-23)
• WESTERN DIGITAL TECHNOLOGIES INC & ANR v. AMIT TANNA AND ORS — Delhi High Court (2016-05-23)
• SANJEEV SINGH v. BRAHM KUMARI — Delhi High Court (2016-05-20)
• KAKADE CONSTRUCTION COMPANY PVT LTD & ANR v. VIRTUOUS RETAIL LIMITED & ANR — Delhi High Court (2016-05-18)
• M/S GANGOTRI ENTERPRISES LTD - M/S D P CHOPRA - JV v. THE DY CHIEF ENGINEER/CONST — Delhi High Court (2016-05-16)
• SONAL AGARWAL v. PUNEET AGARWAL — Delhi High Court (2016-05-13)
• PUNEET AGARWAL v. SONAL AGARWAL @ SONA BAJORIA — Delhi High Court (2016-05-13)