GITA MITTAL, . DEEPA SHARMA

177 recorded High Court judgment(s) · 2011–2014

Courts

Disposal nature

Recent judgments

• NAND KISHORE v. STATE (GOVT OF NCT) DELHI — Delhi High Court (2014-07-25)
• SURENDER KUMAR v. GNCT OF DELHI & ORS — Delhi High Court (2014-07-15)
• SH JITENDER MATHURIA v. M/S HINDUSTAN PETROLEUM CORPORATION LTD — Delhi High Court (2014-07-09)
• SH JITENDER MATHURIA v. M/S HINDSUTAN PETROLEUM CORPORATION LTD — Delhi High Court (2014-07-09)
• DELHI TRANSPORT CORPORATION v. SH RAJBIR SINGH EX CONDUCTOR — Delhi High Court (2014-07-03)
• MAYA JOHN AND ANR v. UNIVERSITY OF DELHI & ORS — Delhi High Court (2014-07-02)
• SUNIL KUMAR v. UNION OF INDIA & ORS. — Delhi High Court (2014-05-28)
• P. ELUMALAI v. EAST DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER — Delhi High Court (2014-05-27)
• UNION OF INDIA & ORS. v. R P VERMA — Delhi High Court (2014-05-27)
• SHIV NARAYAN v. DEPARTMENT OF PERSONNEL AND TRAINING AND ANR — Delhi High Court (2014-05-26)