GITA MITTAL

36 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• ISHRAT HUSSAIN SHEIKH v. STATE THROUGH POLICE STATION ACHABAL (HOME DEPARTMENT) — High Court of J&K and Ladakh (2019-08-14)
• DILAFROZA v. STATE OF J AND K AND ORS. (RURAL DEVELOPMENT DEPARTMENT) — High Court of J&K and Ladakh (2019-07-11)
• LASSI BABA AND ANOTHER v. STATE OF JK AND OTHERS (REVENUE DEPTT.) — High Court of J&K and Ladakh (2019-06-03)
• COMMISSIONER SECRETARY AND ORS. (PWD) v. MOHAMMAD SHAFI SHAH — High Court of J&K and Ladakh (2019-05-24)
• SAMEER MATOO AND ANR. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) v. MEHRAJ-UD-KUMAR AND ORS. — High Court of J&K and Ladakh (2019-05-15)
• MOHAMMAD ALAM KHAN AND ORS v. MOHAMMAD IQBAL — High Court of J&K and Ladakh (2019-05-14)
• DILAFROZA v. STATE OF J AND K AND ORS. (RURAL DEVELOPMENT DEPARTMENT) — High Court of J&K and Ladakh (2019-05-14)
• STATE OF J AND K AND ANR. (HORTICULTURE DEPARTMENT) v. MUSHTAQ AHMAD NAIK AND ORS. — High Court of J&K and Ladakh (2019-05-10)
• J AND K SERVICES SELECTION BOARD AND ANR. v. DANISH WAZIR AND ORS. — High Court of J&K and Ladakh (2019-05-10)
• M/S GEE EMM INDUSTRIES v. SHALANDAR KUMAR AND ORS. — High Court of J&K and Ladakh (2019-05-10)