GITA MITTAL, . ANU MALHOTRA

41 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• AMIT KUMAR & ORS v. STATE (NCT OF DELHI) — Delhi High Court (2017-11-21)
• RAJESH v. THE STATE ( NCT OF DELHI) — Delhi High Court (2017-04-24)
• NAVEEN v. STATE — Delhi High Court (2017-04-12)
• STATE v. RAHUL SHARMA @ SHAMSHER SINGH — Delhi High Court (2017-03-22)
• VIKAS GUPTA @ BOBBY v. STATE — Delhi High Court (2017-03-16)
• COURTS ON ITS OWN MOTION v. NEHA DATTA AND ANR. — Delhi High Court (2017-03-15)
• STATE (GOVT OF NCT OF DELHI) v. VARUN KUMAR — Delhi High Court (2017-03-14)
• COURT ON ITS OWN MOTION v. DSP JAYANT KASHMIRI & ORS — Delhi High Court (2017-03-09)
• SUNIL KUMAR v. STATE — Delhi High Court (2017-03-09)
• ARVIND v. STATE — Delhi High Court (2017-03-09)