LexGITA GOPI
7,943 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 7943 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 2358 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 1558 |
| 28-REJECTED @ ADM.STAGE | 1218 |
| 27-WITHDRAWN @ ADM.STAGE | 950 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 717 |
| 56-DISPOSED AT ADMISSION STAGE | 326 |
| 40-WITHDRAWN @ FH | 226 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 132 |
Recent judgments
- MS. JALARAM AGENCY v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- VIDHI SALT TRADERS v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- JAYESHBHAI GOPALBHAI SURTI v. HEMLATABEN D/O GOPALBHAI SURTI AND W/O MUKESHBHAI PARMAR — Gujarat High Court (2026-05-06)
- NARESHBHAI BHIKHABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
- XXXX THRO. BALVANTBHAI MASABHAI MAKWANA (FATHER OF CHILD CONFLICT WITH LAW) v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
- RAMESHBHAI CHAMANLAL MOLIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
- PRIYANKA SURESHCHANDRA PANDEY v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
- MOHANBHAI PARSHOTTAMBHAI PIPALIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-05)
- AJIT KALIDAS VAGHELA v. MINOR YUG AJITKUMAR VAGHELA THRO DAXABEN D/O BHIMABHAI HARIJAN — Gujarat High Court (2026-05-05)
- SADIK INAYAT HUSEN SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2026-05-05)