LexGIRISH AGNIHOTRI
7,707 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 7707 |
Disposal nature
| DISPOSED OF | 3373 |
| DISMISSED | 2833 |
| ALLOWED | 1500 |
| (unspecified) | 1 |
Recent judgments
- BALKAR SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2023-10-10)
- GURDEEP SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-10-05)
- RAKESH KUMAR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-10-05)
- M/S LAKSHMI RICE MILLS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2021-09-30)
- PREETINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-30)
- NIKU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)
- GULAB SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-30)
- RATTI RAM AND ORS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-30)
- JASWINDER PAL AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-30)
- JASWANT SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)