GHULAM MOHAMMED,VILAS V.AFZULPURKAR

265 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• V. Ramana S/o. V. Nanjappa, aged 51 yrs v. The Authorised Officer AND Branch Manager, Andhra Bank — Telangana High Court (2011-01-28)
• G. Srinadh v. N.T.R. Health University — Telangana High Court (2010-03-05)
• The State Bank of Hyderabad, Rep. by its Managing Director, v. Ahmed Moinuddin, S/o. Karimuddin, — Telangana High Court (2009-10-30)
• Ahmed Mohiuddin, v. The State Bank of Hyderabad, — Telangana High Court (2009-10-30)
• The Executive Director, v. Presiding Officer, — Telangana High Court (2009-10-15)
• Rayan Pharma Limited, Anaparthi ,East Godavari District v. STate Bank of India.,Anaparti Branch — Telangana High Court (2009-10-15)
• Tummala Ramaiah v. The Executive Director, — Telangana High Court (2009-10-15)
• M/s.Sravan Dall Mill P.Limited, rep., by its Managing v. Central Bank of India, rep., by its Chief Manager, — Telangana High Court (2009-09-11)
• D.Naga Raju v. Vijaya Bank — Telangana High Court (2009-08-28)
• V.Dhanunjaya v. The Government of AP., rep.by its secretary Revenue — Telangana High Court (2009-08-28)