LexGHULAM MOHAMMED,SANJAY KUMAR
225 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 225 |
Disposal nature
| DISMISSED NO COSTS | 109 |
| ALLOWED NO COSTS | 42 |
| DISPOSED OF NO COSTS | 21 |
| DISMISSED | 13 |
| DISMISSED FOR DEFAULT | 11 |
| DISMISSED AS INFRUCTUOUS | 10 |
| PARTLY ALLOWED NO COSTS | 7 |
| CLOSED NO COSTS | 7 |
Recent judgments
- Vasavi Cooperative Urban Bank Ltd., Malakpet v. M.Usha Rani — Telangana High Court (2012-03-13)
- Vasavi Cooperative Urban Bank Ltd., Malak Pet, Hyderabad v. K.Uma Prasad S/o K. Durga Prasad — Telangana High Court (2012-03-13)
- ANGR Agricultural University Retired Teachers Association v. Govt of A.P., rep. by its Prl.Secretary, — Telangana High Court (2012-02-17)
- P. Jhansi, v. Tirumala Tirupathi Devasthnam, — Telangana High Court (2012-02-17)
- Mohd.Ghouse, v. Ratna Kishore,The State of Andhra Pradesh, rep. by its — Telangana High Court (2012-02-17)
- Retired College Teachers Association, v. The Govt. of A.P. rep.by its Prl., — Telangana High Court (2012-02-17)
- A.G. Venkataramana Reddy v. Acharya N.G. Ranga Agricultural — Telangana High Court (2011-11-25)
- Smt. P. Sailaja W/o Narayanaswamy Naidu v. Tirumala Tirupati Devasthanams, — Telangana High Court (2011-11-25)
- Dr.M.Padmanabhan, v. Acharya N.G.Ranga Agricultural University, — Telangana High Court (2011-11-25)
- Dr.V.Rajagopal v. Acharya N.G.Ranga Agrl.University, — Telangana High Court (2011-11-25)